Employees’ State Insurance (General) Regulations, 1950
100. Relaxation
The Director-General may by special or general order relax any regulation under such circumstances and subject to such conditions, as he may deem fit.
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Employees’ State Insurance (General) Regulations, 1950 100. Relaxation The Director-General may by special or general order relax any regulation under such circumstances and subject to such conditions, as he may deem fit. |
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