Employees’ State Insurance (General) Regulations, 1950
1. Short title and extent
(1) These regulations may be called the Employees' State Insurance (General) Regulations, 1950.
(2) They extend to the whole of India.
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Employees’ State Insurance (General) Regulations, 1950 1. Short title and extent (1) These regulations may be called the Employees' State Insurance (General) Regulations, 1950. (2) They extend to the whole of India. |
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