The Emblems and Names (Prevention of Improper Use) Rules, 1982

Contents
	Emblems and Names (Prevention of Improper Use) Rules, 1982
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Appointment of designated officer
4.	Appointment of Committee
5.	Co-option of Members of the Committee
6.	Processing of proposals
7.	Recommendation of the Committee
8.	Use of emblems and names contained in the Schedule