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The Emblems and Names (Prevention of Improper Use) Rules, 1982

1. Short title and commencement.-

(l) These rules may be called the Emblems and Names (Prevention of Improper Use) Rules. 1982.

(2) They shall come into force on the date2 of their publication in the Official Gazette.

2. Came into force on 11-12-1982.







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