| Entry No. |
Matter in respect of which cost is
to be awarded |
Amount |
| 1. |
For Notice of Opposition under rule 40 |
Rs. 100.00 |
| 2. |
For petition for cancellation of the registration
of for design under section 19. |
Rs. 100.00 |
| 3. |
3. For notice of information to attend
Hearing. |
Rs. 200.00 |
| 4. |
Stamps for Power of Attorney, where a
professional has been appointed. |
The amount actually paid. |
| 5. |
Stamps fee in respect of relevant
Affidavit. |
actually paid. |
| 6. |
For Statement under rules 29(1) and 40(2). |
Rs. 200.00 |
| 7. |
For Counter Statement under rules29(3) and
40(4) |
Rs. 200.00 |
| 8. |
For each Affidavit, if relevant. |
Rs. 100.00 |
| 9. |
For each Citation, if relevant. |
Rs. 100.00 |
| 10. |
For each unnecessary or irrelevant
Affidavit or Citation. |
Rs. 100.00 |
| 11. |
For every day or part of a day of Hearing
before the Controller. |
Rs. 500.00 |
