| No. of Entry |
on what payable |
No. of form |
Fees (Rs.) |
| 1. |
On application for registration of design
sections 5 and 44. |
1 |
1000.00 |
| 2. |
On claim under section 8(1) to proceed as
an applicant or joint applicant. |
2 |
500.00 |
| 3. |
On application for extension of copy right
under section 11(2). |
3 |
2000.00 |
| 4. |
On application for restoration of lapsed
design under section 12(2). |
4 |
1000.00 |
| 5. |
Additional fee for restoration. |
- |
1000.00 |
| 6. |
Inspection of registered design under
section 17(1). |
5 |
500.00 |
| 7. |
On request for information of design when
registration no. given under Section 18. |
6 |
500.00 |
| 8. |
On request for information of design when
registration no. not given. |
7 |
1000.00 |
| 9. |
On petition for cancellation of design
under section 19. |
8 |
1500.00 |
| 10. |
Notice of intended exhibition or
publication of an unregistered design under section 21. |
9 |
500.00 |
| 11. |
Application for registration of a document
in Register of Design under section 30(3), - in respect of one design. |
10 |
500.00 |
| for each additional design. |
200.00 |
| 12. |
On application for entry of name of
proprietor or part proprietor in Register of Design under section 30,- in
respect of one design. |
11 |
500.00 |
| for each additional design. |
200.00 |
| 13. |
On application for entry of mortgage or
licence in Register of design under section 30 in respect of one design. |
12 |
500.00 |
| for each additional design. |
200.00 |
| 14. |
Application for entry of notification of a
document in the Register of Design under section 30 and rule 37,- in respect
of one design. |
13 |
500.00 |
| for each additional design. |
200.00 |
| 15. |
On request for correction of clerical error
under section 29. |
14 |
500.00 |
| 16. |
On request for certificate under section 26
and rule 41. |
15 |
500.00 |
| 17. |
On application for certified copy of
registered design under section 17(2) |
16 |
500.00 |
| 18. |
On application for rectification of
Register of Design under section 31. |
17 |
500.00 |
| 19. |
On application for extension of time for
filing priority document under rule 15. |
18 |
200.00(per. month) |
| 20. |
On notice of opposition under rule 40. |
19 |
100.00 |
| 21. |
Notice of intention to attend hearing under
rules 29 and 40. |
20 |
500.00 |
| 22. |
Form for authorisation of agent or other
person. |
21 |
- |
| 23. |
On request to alter name or address or
address for Service in the Register of Design under rule 31. |
22 |
200.00 |
| 24. |
On request for entries of two addresses in
the Register of Design. |
23 |
200.00 |
| 25. |
On petition under rule 46 for amendment of
any document. |
- |
500.00 |
| 26. |
On petition under rule 47 for enlargement
of time. |
- |
500.00 |
| 27. |
Inspection of Register of Design under rule
38 (in respect of each design). |
- |
250.00 |
