Designs Rules, 2001

Contents
Sections	Particulars
	Notification
Chapter I	Preliminary
1	Short title and commencement
2	Definitions
3	Leaving and serving documents
4	Address for Service
5	Fees
6	Forms
7	Size, etc., of documents
8	Signature and verification of documents specified in sections 5, 12, 19 and 37
9	Agency
10	Classification of Goods
Chapter II	Application for Registration
11	Application
12	Statement of novelty
13	Additional copies of representation or specimens
14	Representation
15	Reciprocity application for the registration of a design
16	Manner in which a claim under sub-section (1) of section 8(1) shall be made
17	Acceptance
18	Objections
19	Decision of Controller
20	Date for appeal
21	Non-completion within six months
22	Publication of the particulars of registered design under section 7
23	Manner of making an application under sub-section (2) of section 11.
24	Restoration of Designs
25	Payment of unpaid extension fee
Chapter III	Marking of Articles
26	Marking of articles before delivery on sale
Chapter IV	Inspections and Searches
27	Inspection of designs
28	Search under section 18
Chapter V	Cancellation
29	Cancellation of registration of designs under section 19
	General
Chapter VI	Register of Designs
30	Registering designs
31	Alteration of address
32	Registration of documents under sub-section (3) of section 30.
33	Application for entry of subsequent proprietorship
34	Particulars in applications
35	Production of documents of title and other proof
36	Form of entry
37	Entry of notification of documents
38	Hours of inspection of Register
39	Rectification of Register
40	Opposition to rectification
Chapter VII	Certificates
41	Certified copies of documents
42	Form etc. of affidavits
Chapter VIII	Award of Cost by Controller
43	Scale of Costs
Chapter IX	Miscellaneous Powers of Controller
44	Exercise of discretionary power of Controller, miscellaneous power of Controller
45	Controller may require statement
46	General Power of amendment
47	General Power to enlarge time
Chapter X	Repeal
48	Repeal
Schedules	First Schedule
	Second Schedule
	Third Schedule
	Fourth Schedule