Designs Rules, 2001
7.
Size, etc., of documents. –
All documents and
copies of documents except drawings or representation, sent to or filed, left
at the Office or otherwise furnished to the Controller shall be written,
typewritten, lithographed, or printed in the English/Hindi language (unless
otherwise directed), in large and legible character with deep permanent ink
upon one side only of strong white paper of A4 size with a margin of at least
one inch and a half or four centimeters on the left hand part thereof. Signatures
thereto shall be written in a large and legible hand and any signature which is
not legible or which is written in a script other than English shall be
accompanied by a transcription of the name in English in block letters.
Additional copies of documents
shall be filed at the Office, if at any time required by the Controller.
3. Names and addresses
of applicants and other persons shall be given in full together with their
nationality and such other particulars, if any, as are necessary for identification.
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