Designs Rules, 2001
36.
Form of entry.-
The
entry to be made in the Register on request under rule 34 shall be in the following
form:-
In
pursuance of an application received on the
[
]
Registered
as Proprietors
Licensees
Mortgagees
etc.
By virtue of Assignment
Licence
Mortgage deed
etc.
dated __________and made between ___________of
the one part and _____________of the other part.
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