AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Designs Rules, 2001

Inspections and Searches

27. Inspection of designs. –

Registered designs shall be open to public inspection after the notification of the said design in Official Gazette and the application together with representation of the design may be inspected on a request made in Form - 5.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys