Designs Rules, 2001
25.
Payment of unpaid extension fee. –
If the Controller
decides in favour of the registered proprietor of the design, the proprietor
shall pay the unpaid fees for the extension of copyright and additional fee
specified in the First Schedule, within a month from the date of the order of
the Controller allowing the proprietor for restoration of the deisign.
2. The Controller shall
advertise in the Official Gazette his decision on the application for
restoration.
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