Designs Rules, 2001
22.
Publication of the particulars of registered design under section 7. –
On
acceptance of the design filed in respect of an application, the Controller
shall direct the registration and publication of the particulars of the
application and the representation of the article to which the design has been
applied, in the Official Gazette. When publishing in the Gazette, the
Controller may select one or more views of the representation of the design,
which, in his opinion, would depict the design best
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