AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Designs Rules, 2001

13. Additional copies of representation or specimens. –

If the controller in any case so requires, the applicant shall supply one or more representations or specimens of the design in addition to those supplied with the application.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys