Debts Recovery Appellate Tribunal (Procedure) Rules, 1994
7. Place of filing memorandum of appeal
The memorandum of appeal shall be filed by the appellant with the Registrar of the Appellate Tribunal having jurisdiction in the matter.
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Debts Recovery Appellate Tribunal (Procedure) Rules, 1994 7. Place of filing memorandum of appeal The memorandum of appeal shall be filed by the appellant with the Registrar of the Appellate Tribunal having jurisdiction in the matter. |
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