Debts Recovery Appellate Tribunal (Procedure) Rules, 1994
3. Sittings of Appellate Tribunal
An Appellate Tribunal shall hold its sittings either at headquarters or at such other place falling within its jurisdiction as it may consider convenient.
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Debts Recovery Appellate Tribunal (Procedure) Rules, 1994 3. Sittings of Appellate Tribunal An Appellate Tribunal shall hold its sittings either at headquarters or at such other place falling within its jurisdiction as it may consider convenient. |
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