AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Debts Recovery Appellate Tribunal (Procedure) Rules, 1994

24. Holiday

Where the last day for doing any act falls on a day on which the office of the Appellate Tribunal is closed and by reason thereof the act cannot be done on that day, it may be done on the next day on which that office opens.





Debts Recovery   Appellate Tribunal (Procedure) Rules, 1994 Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys