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Debts Recovery Appellate Tribunal (Procedure) Rules, 1994

1. Short title and commencement

(1) These rules may be called the Debts Recovery Appellate Tribunal (Procedure) Rules, 1994

(2) They shall come into force on the date of their publication in the Official Gazette.





Debts Recovery   Appellate Tribunal (Procedure) Rules, 1994 Back






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