Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000
9. Plural remedies.—
An application shall be based upon a single cause of action and may seek one or more relief’s provided they are consequential to one another.
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Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000 9. Plural remedies.— An application shall be based upon a single cause of action and may seek one or more relief’s provided they are consequential to one another. |
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