Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000
5. Place of filing application.—-
The applicant shall file application with the Registrar.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000 5. Place of filing application.—- The applicant shall file application with the Registrar. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
