Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000
28. Seal and emblem—-
The official seal and emblem of the Tribunal shall be such as the Government may specify.
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Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000 28. Seal and emblem—- The official seal and emblem of the Tribunal shall be such as the Government may specify. |
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