Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000

24. Working hours of the Tribunal—

Except on Saturday, Sundays and other holidays, the offices of the Tribunal shall, subject to any order made by the Presiding Officer, remain open daily from 10.00 a.m. to 5.00 p.m. but no work, unless it is of an urgent nature, shall be admitted after 4.30 p.m. on any working day.