Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000
18. Order to be signed and dated—
Every order of the Tribunal shall be in writing and shall be signed and dated by the Presiding Officer.
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Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000 18. Order to be signed and dated— Every order of the Tribunal shall be in writing and shall be signed and dated by the Presiding Officer. |
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