Contract Labour (Regulation and Abolition) Central Rules, 1971: Construction and Maintenance of Creches

FORM 'B': FORM FOR RECORDING PARTICULARS OF CHILDREN ATTENDING THE CRECHES

Name of Establishment................................ Month and Year.............

Sl. No.	Date of admission	Name of child with mother’s full name and occupation	Sex	Age	Date of months (attendance marked each day)	Remarks
1	2	3	4	5	6	7