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Contract Labour (Regulation and Abolition) Central Rules, 1971: Construction and Maintenance of Creches

9. Maintenance of records

The Creche should maintain the following records up-to-date:-

(i) Records of Medical Examination of children, in Form "A"

(ii) Attendance Register of children, in Form "B".





Contract Labor   (Regulation and Abolition) Central Rules, 1971: Construction and Maintenance   of Creches Back






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