AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Contract Labour (Regulation and Abolition) Central Rules, 1971: Construction and Maintenance of Creches

5. Equipment

The Creche should have the following equipment at the rate of one for each child-

(i) Cradles or cots.

(ii) Beds or mattresses.

(iii) Cotton sheets.

(iv) Rubber sheets (for children below 3 years).

(v) Blankets.

(vi) Pillow with covers.





Contract Labor   (Regulation and Abolition) Central Rules, 1971: Construction and Maintenance   of Creches Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys