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Contract Labour (Regulation and Abolition) Central Rules, 1971: Construction and Maintenance of Creches

3. Accommodation

(i) Accommodation in the Creche should be on a scale of at least 20 sq. ft of floor area per child.

(ii) There should be a shady open air playground suitably fenced for older children.





Contract Labor   (Regulation and Abolition) Central Rules, 1971: Construction and Maintenance   of Creches Back






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