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Companies Unpaid Dividend (Transfer to General Revenue Account of The Central Government) Rules, 1978

Foot Notes

1. Inserted by GSR 348(E), dated 31st. March, 1993.

1A. Published in GOI vide Notification No. GSR 140(E), dated 16th. January, 1978.

2. Omitted by GSR 363(E), dated 7th. March, 1988.

3. Inserted by GSR 363(E), dated 7th. March, 1988.

4. Substituted by GSR 136(E), dated 1st. March, 1989.

5. Substituted by GSR 363(E), dated 7th. March, 1988.

6. Substituted by GSR 556(E), w.e.f. 3rd. September, 1982.





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