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Companies Unpaid Dividend (Transfer to General Revenue Account of The Central Government) Rules, 1978

5. Maintenance of account by the registrar

The Registrar of Companies shall cause to be maintained in his office separate accounts in respect of each company whose unpaid dividends and interest thereon, if any, are transferred to the General Revenue Account of the Central Government.





Companies   Unpaid Dividend (Transfer to General Revenue Account of the Central   Government) Rules, 1978 Back






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