Companies Unpaid Dividend (Transfer to General Revenue Account of The Central Government) Rules, 1978
3. Transfer of moneys to the General Revenue Account of the Central Government
Any money required to be transferred to the general revenue account of the Central Government under sub-section (5) of section 205A of the Act shall be transferred to any of the branches of the Punjab National Bank specified below, within a period of fourteen days from the date on which such money is required to be so transferred under that sub-section which shall be accounted under the Major/Minor Head of Account "068-Miscellaneous General Services-Unpaid Dividends of Companies":-
| City | Name of the branch of the Punjab National Bank |
| 1. Ahmedabad | Ashram Road. |
| 2. Allahabad | Civil Lines. |
| 3. Bangalore | City Branch. |
| 4. Bombay | Phiroz Shah Mehta Road |
| 5. Calcutta | Brabourne Road . |
| 6. Chandigarh | Sector 17. |
| 1 [6A.Coimbatore | Oppanakara Street ] |
| 7. Cuttack | Cuttack |
| 8. Delhi | Barakhamba Road , New Delhi |
| 9. Ernakulam | Ernakulam |
| 10. Gwalior | Naya Bazar. |
| 11. Hyderabad | Bank Street. |
| 12. Jaipur | M.I. Road . |
| 13. Jodhpur | Ratnada Colony. |
| 14. Jullundur | Civil Lines. |
| 15. Kanpur | Swaroop Nagar. |
| 16. Madras | Mount Road. |
| 17. Nagpur | Kingsway |
| 18.Panaji | Pifferlekar Road |
| 19. Patna | Boring Road. |
| 20. Shillong | Shillong |
| 21. Srinagar | Amirkadal. |
