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Companies Unpaid Dividend (Transfer to General Revenue Account of The Central Government) Rules, 1978

1. Short title and commencement

(1) These Rules may be called the Companies Unpaid Dividend (Transfer to General Revenue Account of the Central Government) Rules, 1978.

(2) They shall come into force on the date1A of their publication in the Official Gazette.





Companies   Unpaid Dividend (Transfer to General Revenue Account of the Central   Government) Rules, 1978 Back






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