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Companies (Transfer of Profits to Reserves) Rules, 1975

Foot Notes

1. Published in GOI vide Notification No. GSR 426(E), dated 24th. July, 1975.

2. Substituted by GSR 472(E), dated 23rd. July, 1976.

3. Substituted by GSR 472(E), dated 23rd. July, 1976











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