Company Law Board (Qualifications, Experience and Other Conditions of Service of Members) Rules, 1993

Foot Notes

1 Published vide Notification No. GSR 388(E) dated 28th April, 1993.

2 Substituted by Notification No. GSR 680(E), dated 30th September, 1999.

3 Substituted for "three" by Notification No. GSR 370(E), dated 30th June, 1998.

4 Inserted by Notification No. GSR 503(E), dated 3rd June, 1994.

5 Inserted by Notification No. GSR 532(E), dated 20th November, 1996.

6 Substituted by Notification No. GSR 203(E), dated 12th March, 1999.

7 Substituted by Notification No. GSR 253(E), dated 28th May, 1996.

8 Substituted by Notification No. GSR 683(E), dated 5th October, 1999.

9 Inserted by Notification No. GSR 49(E), dated 31st January, 1997.