AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Company Law Board (Qualifications, Experience and Other Conditions of Service of Members) Rules, 1993

13. Other conditions of service

The conditions of service of a Member in respect of matters for which no provision is made in these rules shall be the same as may for the time being be applicable to other employees of the Government of India of a corresponding status.





Company Law Board (Qualifications, Experience and Other Conditions of Service of Members) Rules, 1993 Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.