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Company Law Board (Qualifications, Experience and Other Conditions of Service of Members) Rules, 1993

1. Short title and commencement

(1) These rules may be called the Company Law Board (Qualifications, Experience and Other Conditions of Service of Members) Rules, 1993.

(2) They shall come into force on the date of their publication in the Official Gazette.





Company Law   Board (Qualifications, Experience and Other Conditions of Service of Members)   Rules, 1993 Back






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