Companies (Preservation and Disposal of Records) Rules, 1966

SCHEDULE

(See rules 2 and 3)

Name of documents	Period
(1)	(2)
(1) Register of members commencing from the date of the registration of the company	Permanent
(2) Index of members	Permanent
(3) Register of debenture-holders	15 years after the redemption of debentures
(4) Index of debenture-holders	15 years after the redemption of debentures
(5) Copies of all annual returns prepared under sections159 and 160 and copies of all certificates and documents required to be annexed thereto under sections 160 and 161.	8 years from the date of filing with the Registrar