Contravention of any of these rules shall be punishable with fine | Companies (Preservation and Disposal of Records) Rules, 1966 | Rules | Law Library

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Companies (Preservation and Disposal of Records) Rules, 1966

5. Contravention of any of these rules shall be punishable with fine

A contravention of any of these rules shall be punishable with fine which may extend to five hundred rupees.

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