Companies (Preservation and Disposal of Records) Rules, 1966
5. Contravention of any of these rules shall be punishable with fine
A contravention of any of these rules shall be punishable with fine which may extend to five hundred rupees.
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Companies (Preservation and Disposal of Records) Rules, 1966 5. Contravention of any of these rules shall be punishable with fine A contravention of any of these rules shall be punishable with fine which may extend to five hundred rupees. |
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