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Companies (Preservation and Disposal of Records) Rules, 1966

3. Preservation of documents beyond the period prescribed

Notwithstanding anything contained in these rules the Registrar of Companies may, by order in writing, direct any company to preserve any of the documents mentioned in column (1) of the said Schedule beyond the period specified for retention in the corresponding entry in column (2) thereof.





Companies   (Preservation and Disposal of Records) Rules, 1966 Back






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