Companies (Passing of Resolution by Postal Ballot) Rules, 2001
| Contents | |
| Sections | Particulars |
| 1 | Short title and commencement |
| 2 | Definitions |
| 3 | Application |
| 4 | List of business in which the resolutions may be passed through Postal Ballot |
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||||||||||||||
|
|
|
|
|
|
|||||||||||||||||
|
|
|
||||||||||||||||||||
|
|
|
|||||||||||||||||||
|
|
||||||||||||||||||||
|
|
|||||||||||||||||||||
Companies (Passing of Resolution by Postal Ballot) Rules, 2001
|
|||||||||||||||||||||
|
|||||||||||||||||||||
|
|||||||||||||||||||||
|
|
||||||||||||||||||||
|
|
|
|
||||||||||||||||||
