Company Law Board Regulations, 1991

Annexure I : States/Union territories falling under each region

[See regulation 7(2)]

Sl . No.	Region	States/ Union territories
1.	Eastern Region	States of Arunachal Pradesh, Assam, Bihar, Manipur, Meghalaya , Nagaland , Orissa , 11[ Sikkim ], Tripura , West Bengal and Union territories of Andaman and Nicobar Islands and Mizoram .
2.	Northern Region	States of Haryana , Himachal Pradesh, Jammu and Kashmir, Punjab, Rajasthan, Uttar Pradesh and Union territories of Delhi and Chandigarh .
3.	Southern Region 20A[/Additional Principal Bench]	States of Andhra Pradesh, Karnataka, Kerala , Tamil Nadu and Union territories of Pondicherry and Lakshadweep Islands.
4.	Western Region	States of Goa , Gujarat, Madhya Pradesh, Maharashtra and 22[Union territories of Dadar and Nagar Haveli and Daman Diu .]