Company Law Board Regulations, 1991
41. Petition under section 2A of the Monopolies Act
12[Provisions of these regulations shall apply, mutatis mutandis, to the petition made under section 2A of the Monopolies Act.]
6[***]
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Company Law Board Regulations, 1991 41. Petition under section 2A of the Monopolies Act 12[Provisions of these regulations shall apply, mutatis mutandis, to the petition made under section 2A of the Monopolies Act.] 6[***] |
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