Companies (Fees on Applications) Rules, 1999
1. Short title
(1) These Rules may be called the Companies (Fees on Applications) Rules, 1999.
(2) They shall come into force on 10th August, 1999.
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Companies (Fees on Applications) Rules, 1999 1. Short title (1) These Rules may be called the Companies (Fees on Applications) Rules, 1999. (2) They shall come into force on 10th August, 1999. |
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