Companies (Declaration of Dividend out of Reserves) Rules, 1975
Foot Note
1. Published in GOI vide Notification No. GSR 427(E), dated 24th. July, 1975.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Companies (Declaration of Dividend out of Reserves) Rules, 1975 Foot Note 1. Published in GOI vide Notification No. GSR 427(E), dated 24th. July, 1975. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
