Companies (Court) Rules, 1959
77. Result of the meeting to be decided by poll
The decisions of the meeting or meetings held in pursuance of the order made under rule 69 on all resolutions shall be ascertained only by taking a poll.
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Companies (Court) Rules, 1959 77. Result of the meeting to be decided by poll The decisions of the meeting or meetings held in pursuance of the order made under rule 69 on all resolutions shall be ascertained only by taking a poll. |
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