Companies (Court) Rules, 1959
355. Allowance to witness
The allowances to be made to witnesses shall be on the same scales as are in force in the Court in respect of its other proceedings.
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
|||
![]() |
![]() |
![]() |
|
![]() |
|||||
![]() |
![]() |
||||||||
![]() |
![]() |
![]() |
|||||||
![]() |
![]() |
||||||||
|
|||||||||
Companies (Court) Rules, 1959 355. Allowance to witness The allowances to be made to witnesses shall be on the same scales as are in force in the Court in respect of its other proceedings. |
|||||||||
![]() |
|||||||||
![]() |
|||||||||
![]() |
![]() |
||||||||
![]() |
|
![]() |
![]() |