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Companies (Court) Rules, 1959

35. List of persons, intending to appear, to be filed

The petitioner or his advocate shall prepare a list of the names and addresses of the persons who have given notice of their intention to appear at the hearing of the petition. Such list shall be In Form No. 10, and shall be filed in Court before the hearing of the petition.





Companies   (Court) Rules, 1959 Back






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