Companies (Court) Rules, 1959
221. Form of proxies
A creditor or contributory may give a general proxy or a special proxy to any person. A general proxy shall be in Form No. 97 and a special proxy in Form No. 98.
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Companies (Court) Rules, 1959 221. Form of proxies A creditor or contributory may give a general proxy or a special proxy to any person. A general proxy shall be in Form No. 97 and a special proxy in Form No. 98. |
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