Companies (Court) Rules, 1959
20. Issue of summons
Every summons, together with duplicates of the same for service thereof, shall be prepared by the applicant or his Advocate and issued from the office of the Registrar.
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Companies (Court) Rules, 1959 20. Issue of summons Every summons, together with duplicates of the same for service thereof, shall be prepared by the applicant or his Advocate and issued from the office of the Registrar. |
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