Companies (Court) Rules, 1959
135. Preliminary report by Official Liquidator
The preliminary report to be submitted by the Official Liquidator under sub-section (1) of section 455 shall be in Form No. 60 with such variations as may be necessary.
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Companies (Court) Rules, 1959 135. Preliminary report by Official Liquidator The preliminary report to be submitted by the Official Liquidator under sub-section (1) of section 455 shall be in Form No. 60 with such variations as may be necessary. |
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