Companies (Court) Rules, 1959
(b) Judge's summons :- All other applications
under the Act or under these rules shall be made by a Judge's summons,
returnable to the judge sitting in Court or in Chambers as hereinafter provided
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Companies (Court) Rules, 1959 (b) Judge's summons :- All other applications
under the Act or under these rules shall be made by a Judge's summons,
returnable to the judge sitting in Court or in Chambers as hereinafter provided |
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